Liyakat Rukhmuddin Shaikh vs The State Of Maharashtra And Anr
2023 Latest Caselaw 2726 Bom

                                                                              Board Sr.No.:-35

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 962 OF 2021

 Liyakat Rukhmuddin Shaikh                             ....APPELLANT
             V/S
 The State Of Maharashtra And Anr.                   ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 2441 OF 2022 In Cr. Appeal 962 OF 2021

Liyakat Rukhmuddin Shaikh ....PETITIONER V/S The State Of Maharashtra And Anr. ....RESPONDENT

Ms. Saima Ansari , Legal Aid Appointed Advocate for Appellant Mr. S. R. Agarkar, APP for State / Respondent No. 1 Ms. Megha Bajoria, Court Appointed Advocate for Respondent No.2

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 20th March, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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