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Union Of India Service Thr. Its ... vs Shri. A.K. Das
2023 Latest Caselaw 2637 Bom

Citation : 2023 Latest Caselaw 2637 Bom
Judgement Date : 17 March, 2023

Bombay High Court
Union Of India Service Thr. Its ... vs Shri. A.K. Das on 17 March, 2023
Bench: A.S. Chandurkar, M. W. Chandwani
                                                                  1                                               902-wp-938-13.odt

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                               NAGPUR BENCH, NAGPUR.

                                        CIVIL APPLICATION (CAW) NO. 242 OF 2023
                                                                      IN
                                             WRIT PETITION NO. 938 OF 2013 (D)
                                                      Union of India and others
                                                                      Vs.
                                                                 A. K. Das
                       ------------------------------------------------------------------------------------------------
                       Office Notes, Office Memoranda of                                          Court's or Judge's Order
                       Coram, appearances, Court's Orders
                       or directions and Registrar's order
                       ----------------------------------------------------------------------------------------------------
                                Ms. Neerja G. Chaubey, Advocate for applicants.



                               CORAM :-             A. S. CHANDURKAR & M. W. CHANDWANI, JJ.

DATED :- 17.03.2023.

Perused the application. In view of the judgment in Writ Petition No. 938/2013 dated 16.03.2017, the application is allowed in terms of prayer-clause (i). The amount of ₹2,50,000/- (Rs. Two Lakhs Fifty Thousand) with accrued2,50,000/- (Rs. Two Lakhs Fifty Thousand) with accrued interest is permitted to be withdrawn by the applicant.

2. The Civil Application is disposed of.

(M. W. CHANDWANI, J.) (A. S. CHANDURKAR, J.)

Digitally signed by JAISWAL JAISWAL RAJNESH RAJNESH RAMESH Date:

RAMESH    2023.03.17
          17:07:41
          +0530




   RR Jaiswal
 

 
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