Kotak Mahindra Bank Ltd vs Rajesh Ganpat Varghade
2023 Latest Caselaw 2628 Bom

Citation : 2023 Latest Caselaw 2628 Bom
Judgement Date : 17 March, 2023

Bombay High Court

Kotak Mahindra Bank Ltd vs Rajesh Ganpat Varghade on 17 March, 2023

Bench: B.P. Colabawalla

                                                         25 IA 3617-2023..DOCX

           Digitally signed
LAXMI
           by LAXMI
         SUBHASH              Laxmi
SUBHASH SONTAKKE
SONTAKKE Date:
         2023.03.20
           17:44:12 +0530

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION


                                         INTERIM APPLICATION (L) NO. 3617 OF 2023
                                                          IN
                                         EXECUTION APPLICATION NO. 3426 OF 2023


                              Kotak Mahindra Bank Ltd.                            ..Applicant/Decree Holder
                                    Vs.
                              Rajesh Ganpat Varghade & Anr.                                  ..Judgment Debtor


                                                             --------

Ms. Tikshta Modi, Snehal Patil i/b. Akhil Modi & Associates for the Applicant.

--------

                                                      CORAM:          B. P. COLABAWALLA, J
                                                      DATED:          17 MARCH 2023

                               P.C.

1. In order to enable the Applicant to serve the Judgment Debtor,

stand over to 6th April, 2023. The Applicant shall also serve a copy of

this order on the Judgment Debtor.

2. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

B. P. COLABAWALLA, J

17 March 2023