Satco Capital Markets Ltd vs Rahul H. Bajaj
2023 Latest Caselaw 2595 Bom

                                                   902-OSAPP-574-2016 IN OSARBP-104-2015.DOC




                      Amol



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                          APPEAL NO. 574 OF 2016
                                                        IN
                                ARBITRATION PETITION NO. 104 OF 2015


                      Satco Capital Markets Ltd                                 ...Petitioner
                            Versus
                      Rahul H Bajaj                                            ...Respondent


                      Mr Aspi Chinoy, Senior Advocate, with Jehangir Jeejeebhoy,
                           Chaitanya Mehta, Sonali Aggarwal, i/b Dhruv Liladhar & Co.
                           for the Appellant.
                      Mr Darius Khambata, Senior Advocate, with Sonal, Vivek M
                           Sharma & Vidhi Shah Ajmera, i/b Das Associate. for the
                           Respondent.


                                            CORAM         G.S. Patel &
                                                          Neela Gokhale, JJ.

AMOL PREMNATH JADHAV DATED: 16th March 2023 Digitally signed by PC:-

AMOL PREMNATH JADHAV Date: 2023.03.17 10:32:26 +0530

1. Hearing concluded.

2. List the matter for pronouncement of judgment on 24th April 2023.

(Neela Gokhale, J) (G. S. Patel, J)

16th March 2023