Palmview Investments Overseas ... vs Sushma Arya And 12 Ors
2023 Latest Caselaw 2594 Bom

                                                                             Board Sr.No.:-911

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 38730 OF 2022
                      In
  COMMERCIAL APPEAL STAMP NO. 37275 OF 2022

 Palmview Investments Overseas Limited                  ....PETITIONER
 Portcullis Trustnet(bvi) Limited
              V/S
 Sushma Arya And 12 Ors                               ....RESPONDENT

Mr Vijay K Singh a/w Mr Vinay J Bhanushali, Mr Abhiraj Rao, Ms Shreya Arur, Mr SanmitVaze and Mr Jehan Lalkaka for Appellant /Applicant Mr Sharan Jagtiani, Senior Advocate a/w Mr Priyank Kapadia and Ms Apurva Manwani i/b Mr Yakshay Chheda for Respondent Nos 1 to 3 Mr Haresh Jagtiani, Senior Advocate a/w Mr Suprabh Jain, Mr Pushpvijay Kanoji and Ms Jahnavi Vora i/b Mr Mohd Shariq for Respondent Nos 4 and 5 Ms Chandni Dewani i/b Vashi and Vashi for Respondent Nos 7 to 11

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 16th March, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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