Palmview Overseas Ltd vs Ravi Arya And Ors
2023 Latest Caselaw 2590 Bom

                                                                             Board Sr.No.:-910

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 INTERIM APPLICATION LODGING NO. 38727 OF 2022
                      In
  COMMERCIAL APPEAL STAMP NO. 36947 OF 2022

 Palmview Overseas Ltd                                  ....PETITIONER
            V/S
 Ravi Arya And Ors.                                   ....RESPONDENT

Mr Kevic Setalvad, Senior Advocate a/w Mr Vijay K Singh, Mr Vinay J Bhanushali, Mr Abhiraj Rao, Ms Shreya Arur, Mr Sanmit Vaze and Mr Jehan Lalkaka for Appellant / Applicant Mr Haresh Jagtiani, Senior Advocate a/w Mr Suprabh Jain, Mr Pushpvijay Kanoji and Ms Jahnavi Vora i/b Mr Mohd Shariq for Respondent Nos 1 and 2 Mr Sharan Jagtiani, Senior Advocate a/w Mr Priyank Kapadia and Ms Apurva Manwani i/b Mr Yakshay Chheda for Respondent Nos 3 to 5 Mr Sameer Bindra i/b Khaitan & Co for Respondent No 6 Ms Chandni Dewani i/b Vashi and Vashi for Respondent Nos 7 to 11

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 16th March, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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