Shri. Dashrath Nathu Bhagat And ... vs The State Of Maharashtra And Ors
2023 Latest Caselaw 2583 Bom

                            Digitally signed by IRESH
        IRESH SIDDHARAM     SIDDHARAM MASHAL
        MASHAL              Date: 2023.03.18 16:14:23
                            +0530




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Iresh                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION
                                               WRIT PETITION NO. 10663 OF 2017


                  Dashrath Nathu Bhagat and Ors                                     ... Petitioners
                                    vs.
                  The State of Maharashtra and Ors                                  ... Respondents


                  Mr. Prabhanjan Gujar for the Petitioners
                  Ms. Sushma S. Bhende AGP for the State


                                                                    CORAM : R. D. DHANUKA &
                                                                            GAURI GODSE, JJ.

DATED : 16 MARCH, 2023

P.C. :-

1. This matter was on board on 6 th March 2023 when this Court granted time to the learned AGP to take instructions to consider the Judgment of this Court in the case of Hemantkumar Krishnaji Charegaonkar Vs. State of Maharashtra & Others. Learned AGP tenders a copy of Government Resolution dated 23rd June 2020 stating that in respect of certain decisions taken by the Hon'ble Supreme Court, State Government has decided to file Review Petition in so far as the issue of interest is concerned. She states that Government proposes to file Review Petition in respect of the Judgment passed by this Court within two weeks from today. Statement is accepted.

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2. If any Review Petition is filed by the State Government, a copy thereof shall be served upon the Petitioners in the said Petition simultaneously. Office to constitute the Bench of Judges who have assignment of hearing such Review Petition.

3. Place this matter on board for directions on 24 th April 2023.

(GAURI GODSE, J.)                        (R. D. DHANUKA, J.)