Skyway Michigan(Jv) vs Gypsum Structural India Pvt Ltd ...
2023 Latest Caselaw 2477 Bom

                                                                            Board Sr.No.:-903

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 4209 OF 2023

 Gypsum Structural India Pvt. Ltd.                     ....PETITIONER
            V/S
 Brihanmumbai Municipal Corporation                  ....RESPONDENT

WITH INTERIM APPLICATION NO. 876 OF 2023 In WRIT PETITION STAMP NO. 4209 OF 2023

Skyway Michigan(jv) ....PETITIONER V/S Gypsum Structural India Pvt Ltd And Anr. ....RESPONDENT

Mr. Venkatesh Dhond, Sr.Counsel a/w Mr.Bimal Rajasekhar a/w Ms. Rashmi Raghvan for Petitioner Mr. Virag Tulzapurkar, Sr.Adv. a/w Amir Arsiwala i/b Nupur Shah For Resp. No.2 Mr. Vineet Naik, Sr.Adv. a/w Mr. Dhaval Deshpande i/b Yash Jariwala for Intervenor in IA/876/2023 Shri. Milind V. More (Addl.GP) For The State of Maharashtra Mr. Narendra Walawalkar, Sr.Adv. a/w Mrs. Shilpa Redkar For MCGM

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 14th March, 2023




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  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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