Panch Pandav Seva Sangh Through ... vs Shri. Lalasaheb Sahebrao Bankar ...
2023 Latest Caselaw 2474 Bom

SWAROOP Digitally
        by SWAROOP
                  signed

SHARAD SHARAD PHADKE
PHADKE Date:  2023.03.15
        10:43:04 +0530
                                                                          4 wp 13009 of 2016.doc

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION
                           WRIT PETITION NO.13009 OF 2016

Panch Pandav Seva Sangh                                ...     Petitioner
      versus
Lalasaheb Sahebrao Bankar and Anr.                     ...     Respondents

Mr. Vishwanath S. Talkute, for Petitioner.
Mr Nitin A. Kulkarni for Respondents.

                           CORAM:        N.J.JAMADAR, J.

                           DATE :        14 MARCH 2023

P.C.

1. Heard the learned Counsel for the Petitioner.

2. The learned Counsel for the Petitioner seeks leave to produce the order

passed by the Social Welfare Officer dated 28 December 2006 referred to in Paragraph

11 of the impugned Judgment.

3. List on 28 March 2023.

                                                             ( N.J.JAMADAR, J. )




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