Vaman Ramchandra Katkar vs Ramchandra Savala Katkar Decd And ...
2023 Latest Caselaw 2415 Bom

                                                                   1 of 1         5-wp-12825-19



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION

                               CIVIL WRIT PETITION NO. 12825 OF 2019
                                                  Vaman Vs. Ramchandra



                     Office Notes, Office               Court's or Judge's Orders
                     Memoranda of Coram,
                     appearances, Court's
                     orders or directions
                     and Registrar's orders


                                 Mr. Laxman Kalel for Petitioner.
                                 Mr. Karan Bhosale a/w. Aishwarya lad a/w. Anuja
                                 Divadkar i/b. NDB Law for Respondent Nos.3(a)
                                 to 8.
                                                    __________

                                             CORAM         : SARANG V. KOTWAL, J.

DATED : 13 MARCH 2023

P. C. :

1. Learned counsel for the petitioner seeks time

to produce the relevant judgments.

2. At his request, stand over to 26/06/2023.

(SARANG V. KOTWAL, J.)

Digitally signed by VINOD VINOD BHASKAR BHASKAR GOKHALE GOKHALE Date: Gokhale 2023.03.14 11:39:45 +0530