M/Sunflag Iron And Steel Co. Ltd., ... vs Ms J. Poonamchand And Sons, Mumbai
2023 Latest Caselaw 2349 Bom

Citation : 2023 Latest Caselaw 2349 Bom
Judgement Date : 10 March, 2023

Bombay High Court

M/Sunflag Iron And Steel Co. Ltd., ... vs Ms J. Poonamchand And Sons, Mumbai on 10 March, 2023

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

        MISC.CIVIL APPLICATION NO. 374 OF 2020
                          In
                    STAMP NO. OF

 M/sunflag Iron And Steel Co. Ltd., Nagpur             ....PETITIONER
             V/S
 Ms J. Poonamchand And Sons, Mumbai                  ....RESPONDENT

ASHUTOSH C. DHARMADHIKARI for Petitioner RAHUL M BHANGDE for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 10th March, 2023 P.C. :