Gujrat Apollo Industries Ltd vs The State Of Maharashtra Thru ...
2023 Latest Caselaw 2310 Bom

                                                                              Board Sr.No.:-51

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1880 OF 2023

 Gujrat Apollo Industries Ltd.                 ....PETITIONER
             V/S
 The State Of Maharashtra Thru Secretary, Urban
                                            ....RESPONDENT

Development Dept. And Anr

Mr. Girish V. Wani for Petitioner Mr. Vikram N. Walawlkar a/w Mr. Amey C. Sawant a/w Mr. Virendrasinh V. Tapkir for Respondent Municipal Corporation Mr. P. P. Kakade, GP a/w Mr. M. M. Pabale, AGP for State

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 9th March, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1