Ashirwad Land Developments And ... vs Union Of India And 4 Ors
2023 Latest Caselaw 2248 Bom

                      skn                                   1               WP-2793.2021.doc


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORIGINAL SIDE

                                    WRIT PETITION NO. 2793 OF 2021

                      Ashirwad Land Developments &
                      Constructions Private Limited.                   ...     Petitioner.
                                 V/s.
                      Union of India and others.                       ...     Respondents.


                      Mr.R.P.Jain i/b. UBR Legal Advocates for the Petitioner.
                      Mr.J.B.Mishra for the Respondents.
SANJAY
KASHINATH
NANOSKAR
                                   CORAM :          NITIN JAMDAR AND
                                                    ABHAY AHUJA, JJ.

Digitally signed by SANJAY KASHINATH NANOSKAR Date: 2023.03.10 11:57:30 +0530

DATE : 8 March 2023.

P.C. :

Not on board. Taken up on board in view of praecipe moved by the Respondents for speaking to the minutes of the judgment and order dated 23 January 2023.

2. The amount mentioned in the fourteenth line of paragraph-6 of the judgment dated 23 January 2023 be read as "Rs.4,49,75,006/-" instead of "Rs.1,37,70,406/-".

3. The order dated 23 January 2023 stands corrected accordingly. Rest of the order stands as it is. The corrected order be uploaded on the server.

(ABHAY AHUJA, J.) (NITIN JAMDAR, J.)