Vicky Amar Gomes vs The State Of Maharashtra
2023 Latest Caselaw 2210 Bom

              ssm                                            1          214-apeal550.14.doc

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                     CRIMINAL APPELLATE JURISDICTION

                                      CRIMINAL APPEAL NO. 550 OF 2014

          Vicky Amar Gomes                                       .....Appellant

                   Vs.

          The State Of Maharashtra                               .....Respondent

          Mr. Hrishikesh Chavan Advocate appointed for the Appellant.
          Ms. G.P. Mulekar APP, for the Respondent-State.

                                                 CORAM :    A. S. GADKARI AND
                                                            PRAKASH D. NAIK, JJ.

DATE : 6th MARCH, 2023.

P.C.:-

Closed for Judgment.

(PRAKASH D. NAIK, J.) (A.S. GADKARI, J.)

Digitally signed by SANJIV SANJIV SHARNAPPA SHARNAPPA MASHALKAR MASHALKAR Date: 2023.03.08 16:17:02 +0530