Lalachand Pancham Pal vs The Municipal Corporation Of ...
2023 Latest Caselaw 2208 Bom

                                                                      505-fast-4854-2023.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CIVIL APPELLATE JURISDICTION

                                    FIRST APPEAL (STAMP) NO. 4854 OF 2023
                                                    WITH
                                   INTERIM APPLICATION NO. 1891 OF 2023

                      Lalachand Pancham Pal                           ...        Appellant
                            Versus
                      The Municipal Corporation of
                      Greater Mumbai                                  ...        Respondent
                                                     .....
                      Mr. Pradeep J. Thorat a/w Janardan Yadav, for the Appellant.
                      Mr. Santosh Parad, for the Respondent-MCGM.
                                                     .....

                                              CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 6th MARCH, 2023. P.C.

Not on board. Taken on board.

2 Learned Counsel for the respondent-MCGM wants to place

on record a copy of the Judgment of the Division Bench. t

3 At his request, stand over to 13th March, 2023.

4 Ad-interim relief granted earlier by the trial Court and

extended by this Court, shall be extended till the next date.

[PRITHVIRAJ K. CHAVAN, J.] REKHA PRAKASH PATIL Digitally signed by REKHA PRAKASH PATIL Date: 2023.03.08 Rekha Patil 1 of 1 12:50:17 +0530