Sumit Arun Kamble And Anr vs The State Of Maharashtra And Anr
2023 Latest Caselaw 2158 Bom

                               bipin prithiani
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                                                                                            29-wp-5263.21.doc

BIPIN
DHARMENDER
             Digitally signed by BIPIN
             DHARMENDER
             PRITHIANI
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             Date: 2023.03.04 14:33:15
PRITHIANI    +0530
                                              CRIMINAL APPELLATE JURISDICTION

                                             CRIMINAL WRIT PETITION NO. 5263 OF 2021

                               Sumit Arun Kamble & Anr.                            ...     Petitioners
                                     Versus
                               The State of Maharashtra & Anr.                     ...     Respondents
                                                              ******
                               Ms. Tanvi Phatak i/by Mr. Sachin Hande for the Petitioner.
                               Mrs. Geeta Mulekar, APP for the Respondent-State.
                                                              ******
                                                              CORAM: NITIN W. SAMBRE AND
                                                                     R. N. LADDHA, JJ.

                                                              DATE      : 3rd MARCH, 2023

                               P.C. :-

                               .         The judgment of acquittal, tendered by the counsel for the

petitioners, is taken on record.

2. In view of above, the petition has rendered infructuous and is disposed of accordingly.

[R. N. LADDHA, J.] [NITIN W. SAMBRE, J.]