Bombay High Court

Taroda Seva Sahakari Society Ltd. ... vs Additional Commissioner And ... on 3 March, 2023

Bench: Sunil B. Shukre, M. W. Chandwani

                                             Judgment WP 1156.2023 +.odt




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  NAGPUR BENCH AT NAGPUR

                WRIT PETITION NO. 1156 OF 2023

  1. Taroda Seva Sahakari Society Ltd.
     Regd.No.1083 through its President
     Dinesh Rambhau Jagtap
     Age - 50, Occu : Agriculturist
     R/o. Taroda, Tq. Dhamangaon Rly,
     Dist. Amravati
                                           .. Petitioner
  2. Taroda Seva Sahakari Society Ltd.
     Regd.No.1083 through its Secretary
     Sunil Sukhadeorao Bhagat
     Age - 53, Occu : Agriculturist
     R/o.Sonegaon, Tq.Dhamangaon Rly,
     Dist. Amravati

                    Versus
  1. Additional    Commissioner    and
     Special    Registrar, Co-operative
     Society Maharashtra State, Pune
     (Maharashtra)
  2. District Deputy Registrar,
     Co-operative Society, Amravati
     Tq. Dist. Amravati
                                          .. Respondents

3. Assistant Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

4. Sanjay Rambhau Deshmukh Age - 60, Occu : Agriculturist R/o.Shendurjana, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO.1157 OF 2023

1. Sonora Seva Sahakari Society Ltd. Regd.No.1064 through its President Vipin Sharadrao Thakare Age - 40, Occu : Agriculturist R/o. Sonora, Tq. Dhamangaon Rly, Dist. Amravati

2. Sonora Seva Sahakari Society Ltd. .. Petitioner Regd.No.1064 through its Secretary Dhanraj Gulabrao Bagade Age - 58, Occu : Agriculturist R/o. Sonora, Tq. Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati .. Respondents

3. Assistant Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

4. Prafull Diwakar Nistane Age - 42, Occu : Agriculturist R/o. Borgaon, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO. 1158 OF 2023

1. Tuljapur Seva Sahakari Society Ltd. Regd.No.1109 through its President Ramesh Rambhau Shende Age - 71, Occu : Agriculturist R/o. Tuljapur, Tq. Dhamangaon Rly, Dist. Amravati .. Petitioners

2. Tuljapur Seva Sahakari Society Ltd. Regd.No.1109 through its Secretary Mayur Gajanan Junghare Age - 25, Occu : Agriculturist R/o. Tuljapur, Tq. Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati .. Respondents

3. Assistant Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

4. Vilas Rameshrao Mahalle Age - 50, Occu : Agriculturist R/o. Tuljapur, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO. 1160 OF 2023

1. Deogaon Seva Sahakari Society Ltd. Regd.No.1133 through its President Manoj Rajabhau Verulkar Age - 56, Occu : Agriculturist R/o. Deogaon, Tq. Dhamangaon Rly, Dist. Amravati

2. Deogaon Seva Sahakari Society Ltd. .. Petitioners Regd.No.1133 through its Secretary Pravin Narayan Dautpure Age - 35, Occu : Agriculturist R/o. Hingaon Kasarkhed, Tq.Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

3. Assistant Registrar, .. Respondents Co-operative Society, Amravati Tq. Dist. Amravati

4. Ravindra Sudhakarrao Darvadkar Age - 56, Occu : Agriculturist R/o. Deogaon, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO.1161 OF 2023

1. Wagholi Seva Sahakari Society Ltd. Regd.No.1022 through its President Dipak Dnyaneshwar Kale Age - 42, Occu : Agriculturist R/o. Wagholi, Tq. Dhamangaon Rly, Dist. Amravati .. Petitioners

2. Wagholi Seva Sahakari Society Ltd. Regd.No.1022 through its Secretary Dhanraj Gulabrao Bagade Age - 58, Occu : Agriculturist R/o. Sonora, Tq. Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

3. Assistant Registrar, .. Respondents Co-operative Society, Amravati Tq. Dist. Amravati

4. Manoj Madhukar Shivankar Age - 50, Occu : Agriculturist R/o.Jalgaon, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO. 1164 OF 2023

1. Sawla Seva Sahakari Society Ltd. Regd.No.1083 through its President Surendra Bhayyalal Jaiswal Age - 59, Occu : Agriculturist R/o. Sawla, Tq. Dhamangaon Rly, Dist. Amravati .. Petitioners

2. Sawla Seva Sahakari Society Ltd. Regd.No.1083 through its Secretary Dhanraj Gulabrao Bagade Age - 58, Occu : Agriculturist R/o. Sonora, Tq. Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

3. Assistant Registrar, .. Respondents Co-operative Society, Amravati Tq. Dist. Amravati

4. Pravin Dhanraj Khairkar Age - 36, Occu : Agriculturist R/o.Sonegaon, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO. 1165 OF 2023

1. Ashata Zada Seva Sahakari Society Ltd. Regd.No.675 through its President Vijay Namdeorao Ugale Age - 72, Occu : Agriculturist R/o. Ashata Zada, Tq. Dhamangaon Rly, Dist. Amravati

2. Ashata Zada Seva Sahakari Society Ltd. .. Petitioners Regd.No.675 through its Secretary Nikhil Ashokrao Manikpure Age - 25, Occu : Agriculturist R/o. Ashata Zada, Tq. Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati .. Respondents

3. Assistant Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

4. Brijpalsingh Indrabhadur Thakur Age - 50, Occu : Agriculturist R/o.Ashata Zada, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO.1162 OF 2023

1. Sonegaon Seva Sahakari Society Ltd. Regd.No.749 through its President Prakash Haridas Pimpole Age - 70, Occu : Agriculturist R/o.Sonegaon, Tq.Dhamangaon Rly, Dist. Amravati

2. Sonegaon Seva Sahakari Society Ltd. .. Petitioners Regd.No.749 through its Secretary Sunil Sukhadeorao Bhagat Age - 53, Occu : Agriculturist R/o.Sonegaon, Tq.Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

3. Assistant Registrar, .. Respondents Co-operative Society, Amravati Tq. Dist. Amravati

4. Pravin Dhananjay Khairkar Age - 38, Occu : Agriculturist R/o.Sonegaon, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO. 1159 OF 2023

1. Gavha Farkade Seva Sahakari Society Ltd.

Regd.No.479 through its President Sau.Sangita Sanjay Gade Age - 49, Occu : Household R/o.Gavha Farkade, Tq.Dhamangaon Rly, Dist. Amravati .. Petitioners

2. Gavha Farkade Seva Sahakari Society Ltd.

Regd.No.1163 through its Secretary Dhanraj Gulabrao Bagade Age - 58, Occu : Agriculturist R/o.Sonora, Tq.Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

3. Assistant Registrar, .. Respondents Co-operative Society, Amravati Tq. Dist. Amravati

4. Duryodhan Shyamrao Ragote Age - 55, Occu : Agriculturist R/o.Gavha Farkade,Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO. 1167 OF 2023

1. Asegaon Seva Sahakari Society Ltd. Regd.No.201 through its President Avinash Babanrao Mandawgane Age - 52, Occu : Agriculturist R/o.Asegaon, Tq.Dhamangaon Rly, Dist. Amravati

2. Asegaon Seva Sahakari Society Ltd. .. Petitioners Regd.No.920 through its Secretary Pravin Narayanrao Dautpure Age - 35, Occu : Agriculturist R/o.Asegaon, Tq.Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

3. Assistant Registrar, .. Respondents Co-operative Society, Amravati Tq. Dist. Amravati

4. Ramesh Krushanrao Shende Age - 55, Occu : Agriculturist R/o.Asegaon, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO. 1163 OF 2023

1. Kharda Seva Sahakari Society Ltd. Regd.No.676 through its President Niranjan Ramchandra Deshmukh Age - 58, Occu : Agriculturist R/o.Kharda, Tq.Dhamangaon Rly, Dist. Amravati .. Petitioners

2. Kharda Seva Sahakari Society Ltd. Regd.No.676 through its Secretary Sunil Sukhadeorao Bhagat Age - 53, Occu : Agriculturist R/o.Kharda, Tq.Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati .. Respondents

3. Assistant Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

4. Nagorao Bapuraoji Panchbuddhe Age - 45, Occu : Agriculturist R/o.Kharda, Tq.Dhamangaon Rly, Dist. Amravati

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WRIT PETITION NO. 1166 OF 2023

1. Wathoda Seva Sahakari Society Ltd. Regd.No.920 through its President Sau.Varsha Sunil Sawant Age - 38, Occu : Household R/o.Wathoda, Tq.Dhamangaon Rly, Dist. Amravati .. Petitioners

2. Wathoda Seva Sahakari Society Ltd. Regd.No.920 through its Secretary Mayur Gajanan Junghare Age - 24, Occu : Agriculturist R/o.Wathoda, Tq.Dhamangaon Rly, Dist. Amravati

Versus

1. Additional Commissioner and Special Registrar, Co-operative Society Maharashtra State, Pune (Maharashtra)

2. District Deputy Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

.. Respondents

3. Assistant Registrar, Co-operative Society, Amravati Tq. Dist. Amravati

4. Sanjay Vitthalrao Jayale Age - 65, Occu : Agriculturist R/o.Wathoda, Tq.Dhamangaon Rly, Dist. Amravati

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Shri. N. A. Gawande Advocate for petitioners. Smt. Kalyani Deshpande, AGP for respondent Nos.1 to 3. Shri. Alok H. Daga, Advocate for respondent No.4.

CORAM : SUNIL B. SHUKRE AND M. W. CHANDWANI, JJ.

DATE : 03/03/2023

ORAL JUDGMENT (Per : SUNIL B. SHUKRE)

Rule. Rule made returnable forthwith. Heard finally

by the consent of the learned counsel appearing for the parties.

(2) The facts of the petition being identical to the facts

involved in Writ Petition No.1135 of 2023 and there is no dispute

about it, this petition can be disposed of in similar manner as Writ

Petition No.1135 of 2023.

(3) Accordingly, we direct that if any order adverse to

the petitioner is passed at the end of the hearing to be held upon the

impugned show-cause notice, the same shall not take effect for next