Citation : 2023 Latest Caselaw 2109 Bom
Judgement Date : 2 March, 2023
Board Sr.No.:-903
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 34307 OF 2022
All India Service Engineers Association ....PETITIONER
V/S
Union Of India And 5 Ors ....RESPONDENT
WITH WRIT PETITION LODGING NO. 34902 OF 2022
Aviation Industry Employees Guild Old Airport....PETITIONER V/S Union Of India And 5 Others ....RESPONDENT
WITH WRIT PETITION LODGING NO. 34165 OF 2022
Air Corporation Employees Union Western ....PETITIONER Region Mumbai V/S Union Of India And 5 Others ....RESPONDENT
Mr. Sanjay Singhvi, Senior Advocate with Ms. Rohini Thyagarajan for the Petitioner in WPL/34307/2022. Mr. Ashok Shetty with Ms. Rita K. Joshi and Mr. Swapnil Kamble for the Petitioner in WPL/34902/2022. Mr. Mihir Desai, Senior Advocate i/b. Mr. Mihir Joshi for the Petitioner in WPL/34165/2022.
Mr. Kevic Setalvad, Senior Advocate with Mr. Jehan, Ms. Sneha Prabhu, Mr. S. D. Shetty, Mr. Rakesh Singh and Ms. HeenaShaikh i/b. M/s. M. V. Kini & Co. for
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Respondents 3 to 5 in WPL/34307/2022, for Respondents 4 to 6 in WPL/34902/2022 and WPL/34165/2022. Mr. Aditya Mehta with Mr. Vijay Purohit, Ms.Nikita Bangera, Mr. Samkit Jain, Mr.Mithil Shah, Mr. Faizan Mithaiwala i/b M/s. P & A Law Offices for Res.no. 6 in WPL/34307/2022 and for Res.no.3 in WPL/34165/2022 & WPL/34902/2022. Mr. Anil Singh, Additional Solicitor General with Mr. Aditya Thakkar, Mr. Savita Ganoo, Mr. D.P.Singh, Mr. Pranav Thakkar, Ms. Smita Thakur, Mr. Vandit Joshi for Res. 1 and 2 in WPL/34165/2022, WPL/34902/2022 and WPL/34307/2022
CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.
MARNE, JJ
DATE : 2nd March, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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