Sagar Bansilal Shirsath vs The State Of Maharashtra Through ...
2023 Latest Caselaw 5734 Bom

Citation : 2023 Latest Caselaw 5734 Bom
Judgement Date : 16 June, 2023

Bombay High Court

Sagar Bansilal Shirsath vs The State Of Maharashtra Through ... on 16 June, 2023

Bench: Mangesh S. Patil, S. G. Chapalgaonkar

                                                                       942-WP-6392-2023.odt



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                            WRIT PETITION NO.6392 OF 2023

                      SAGAR BANSILAL SHIRSATH
                                  VERSUS
      THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND
                                  OTHERS
                                      ...
          Advocate for Petitioner : Mr. Barlinge Sudhir Raghunath
                AGP for Respondents/State: Mr. P. S. Patil
                                     ...

                                    CORAM : MANGESH S. PATIL &
                                            S. G. CHAPALGAONKAR, JJ.

DATE : 16.06.2023

PER COURT :

. The petitioner is challenging the judgment and order passed by respondent no.2 - Scrutiny Committee, whereby his claim as belonging to "Tokre Koli" has been turned down.

2. Issue notice to the respondents, returnable on 28/07/2023.

3. Till then, no coercive action shall be taken on the basis of invalidity.





(S. G. CHAPALGAONKAR, J.)                             (MANGESH S. PATIL, J.)




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