Timber Merchants Assoc. India ... vs Ranger Forest, Bombay Range And ...
2023 Latest Caselaw 5731 Bom

2023:BHC-OS:5002-DB

                                                                                                     208-wp 289-02.odt

          Prajakta Vartak
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                              WRIT PETITION NO. 289 OF 2002

                      Timber Importers Association India Ltd. & Anr.                            ..Petitioners
                                  Vs.
                      Ranger Forest, Bombay Range Office & Ors.                                 ..Respondents
                                                   __________

                      Ms. S. P. Trivedi i/b. M/s. A. Bharat & Co. for the Petitioners.
                      Mr. Himanshu Takke, AGP for State/Respondent Nos.2, 3, 4.
                                                      __________

                                                     CORAM : G. S. KULKARNI &
                                                             RAJESH S. PATIL, JJ.

DATE : JUNE 16, 2023

P.C.:

1. Learned counsel for the petitioners has fairly stated that the issue as

raised in the present proceedings would stand cover by our judgment

rendered today on the proceedings of Writ Petition No. 19 of 2002 in

Omprakash Nagoja vs. Ranger Forest Officer & Ors.

2. We accordingly dispose of this petition in terms of the aforesaid

judgment. No costs.

[RAJESH S. PATIL, J.] [G. S. KULKARNI, J.]

-------------------------

16 June, 2023