Citation : 2023 Latest Caselaw 5729 Bom
Judgement Date : 16 June, 2023
1606cp87.23 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CONTEMPT PETITION NO.87 OF 2023
IN WRIT PETITION NO.3683 OF 2021
(Saraswati Vidya Mandir Ganoja (Devi) vs. State of Maharashtra and others)
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Shri A.A. Potnis, Advocate for petitioner.
Shri A.A. Madiwale, Assistant Government Pleader for
respondents.
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CORAM : A.S. CHANDURKAR AND MRS.VRUSHALI V. JOSHI, JJ.
DATED : JUNE 16, 2023
Shri Madiwale, learned Assistant Government Pleader appearing for the respondents, submits that an affidavit explaining the steps taken to comply with the judgment dated 4/7/2022 in Writ Petition No.3683/2021 would be filed.
2) Stand over to three weeks.
JUDGE JUDGE
khj
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