Municipal Corporation Of ... vs Tyabji Baugh Co-Op.Hsg.Society ...
2023 Latest Caselaw 5658 Bom

                                                      204-74-1992-FA=.doc

Uday S. Jagtap


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                       FIRST APPEAL NO. 74 OF 1992
                                  WITH
                   CIVIL APPLICATION NO. 6032 OF 2008
                                   IN
                       FIRST APPEAL NO. 74 OF 1992

 Municipal Corporation of Greater
 Bombay and Anr.                                     .. Appellants

          Vs.

Tyabji Baugh Co-op. Hsg. Society Ltd.                .. Respondent

                               .....
Mr. Saurabh Pakale a/w Mr. Santosh Parad for the appellant -
MCGM

None for the respondent
                                      .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 15th JUNE, 2023 P.C.

1. None for the respondent.

2. Learned Counsel for the appellant to inform the next date of

the appeal to the learned Counsel for the respondent.

3. Learned Counsel shall also take instructions as to whether the

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204-74-1992-FA=.doc

dispute can be settled amicably looking to the impugned judgment

and order passed by the Court of Small Causes.

4. List the appeal on final hearing board in the week

commencing from 7th August, 2023.

(PRITHVIRAJ K. CHAVAN, J.)

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