Reliance General Insurance Co. ... vs Mrs. Bharati Nitin Gajarmal And ...
2023 Latest Caselaw 5566 Bom

                                          1                        40 fa 1116-19-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.1116 OF 2019

 Reliance General Insurance Company Limited ... Appellant
       Vs.
 Bharti Nitin Gajarmal and ors.             ... Respondents
                                 -------

 Mr.Rajesh Kanojia i/by M/s Res Juris, Advocate for the Appellant.
 Mr.A.R.Bhingardeve i/by Mr.V.R.Gaikwad, Advocates for the Respondent
 No.1.

                                              -------

                            CORAM :     ABHAY AHUJA, J.

                            DATE :      13 JUNE, 2023.


 P.C. :

1. This is an appeal impugning the judgment and award dated 28 th

July, 2014 passed by the Motor Accident Claims Tribunal, Pune.

2. Mr.Rajesh Kanojia, learned counsel for the Appellant would submit

that the Tribunal has erred in awarding Rs.1,00,000/- per person towards

consortium and towards love and affection, instead of Rs.40,000/-.

Learned counsel draws the attention of this court to ground (d) in

support of his contention.

  Priya R. Soparkar                                                                          1 of 2



                                           2                    40 fa 1116-19-c.doc


 3.           Having    heard the learned counsel for the parties and having

perused the grounds as well as the impugned decision, the following order

is passed:-

i. Admit

ii. Registry to call for the record and proceedings within a period of four weeks.

iii. Let the paper-book be filed within a period of four weeks thereafter with a copy to the other side.

4. List on 9th August, 2023, subject to removal of office objections.

                                                     (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                      2 of 2