M/S. Ntpc Ltd. Solapur Super ... vs Savita Vitthal Chavan And Ors
2023 Latest Caselaw 5547 Bom

                                                      23-IA-3459-2020.doc


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                INTERIM APPLICATION NO. 3459 OF 2020
                                 IN
                    FIRST APPEAL NO. 225 OF 2023

M/s. NTPC Ltd. Solapur Super
Thermal Power Project.                       ...       Applicant
      Versus
Savita Vitthal Chavan And Ors.               ...       Respondents
                              .....
Mr.M. A. Choudhari, for the Applicant.
Ms. Fareha Rizvi i/b Mr. V.V. Purwant, for the Respondents.
                                 .....
                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 13th JUNE, 2023.

P.C.

Ms. Fareha Rizvi holding for Mr. V. V. Purwant, learned

Counsel for the respondents, seeks an adjournment as Mr. V.V.

Purwant is in personal difficulty.

2 At her request, stand over to 19th July, 2023.

3 Stay granted to the execution, implementation and operation

of the impugned judgment and order will continue to operate till

the next date.

                                    [PRITHVIRAJ K. CHAVAN, J.]



     Rekha Patil                                                        1 of 1