Rajesh Jain And Anr vs Sundaresh Bhat And Anr
2023 Latest Caselaw 5546 Bom

                                                      29-FA-251-2023.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                        FIRST APPEAL NO. 251 OF 2023

Rajesh Jain And Anr.                         ...       Appellants
      Versus
Sundaresh Bhat And Anr.                      ...       Respondents
                                     .....

Mr. Gautam Ankhad i/b Mr. Vedchetan Patil, for the Appellants.

Mr. Yash Dhruva, Ms. Niyati Merchant and Mr. Harsh Sheth i/b
MDP and Partners, for the Respondent No.2.
                              .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 13th JUNE, 2023. P.C.

Learned Counsel for the respondent No.2 seeks time to go

through the judgments and orders.

2 Stand over to 18th July, 2023.

[PRITHVIRAJ K. CHAVAN, J.]

Rekha Patil 1 of 1