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M/S. Conex Terminal Pvt. Ltd vs Akhil Bharatiya Mathadi Suraksha ...
2023 Latest Caselaw 5545 Bom

Citation : 2023 Latest Caselaw 5545 Bom
Judgement Date : 13 June, 2023

Bombay High Court
M/S. Conex Terminal Pvt. Ltd vs Akhil Bharatiya Mathadi Suraksha ... on 13 June, 2023
Bench: N. J. Jamadar
                                                   20-WP-5360-23+.DOC


                                                               Sayali Upasani


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION


                     WRIT PETITION NO.5360 OF 2023
                                  WITH
                     WRIT PETITION NO. 10188 OF 2022

M/s. Conex Terminal Pvt Ltd                                 ...Petitioner

                               Vs.
Akhil Bhartiya Mathadi Suraksha                          ...Respondent
Rakshak Shramajivi and General Kamgar
Union and Others



Mr. Mahesh Shukla i/b Mr. Niraj Prajapati, for Petitioner.
Mr. Sanjay P. Shinde a/w Mr. Prathamesh Bhanuwash, for
Respondent No. 1 in WP/5360/2023.
Ms. Bharti Patil, for Respondent No. 1 in WP/10188/2022.
Mr. B.S. Mahamulkar a/w Mr. Rahul Oak, for Respondent
No. 2.
Mr. S.R. Soni, for Respondent No. 3 in WP/5360/2023.


                                       CORAM:- N. J. JAMADAR, J.

DATED:- 13th JUNE, 2023 PC:-

1) Heard the learned Counsel for the parties.

2)     Closed for order.







                                                           20-WP-5360-23+.DOC


3)     The parties are at liberty to cite the judgments after

intimation of the other side.

4) Ad-interim relief shall continue to operate till

pronouncement of the order.

[N. J. JAMADAR, J.]

 
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