National Insurance Co. Ltd vs Smt. Nirmala Raju Nagare And Ors
2023 Latest Caselaw 5491 Bom

                                                             22. FA 545-20.odt


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                             FIRST APPEAL NO. 545 OF 2020
                                         WITH
                          CIVIL APPLICATION NO. 102 OF 2015

 National Insurance Co. Ltd.                              ... Appellant
       Vs.
 Smt. Nirmala Raju Nagare and Ors.                        ... Respondents.
                                   -----

Ms. Harshada M. Rane for Appellant. Mr. T. J. Mendon for Respondents No. 1 to 4.

-----

CORAM: ABHAY AHUJA J.

DATE : 12 JUNE 2023

P.C. :

1. At the joint request of the learned counsel for the parties, list on 21

July 2023 at 2.30 p.m. for final disposal.

2. The parties/counsel are at liberty to circulate brief propositions and

judgments in support thereof by the next date.

3. Let the compilation of documents with an advance copy to other

side also be filed by the next date.

                                                          (ABHAY AHUJA, J.)




      Nikita Gadgil                                                                    1 of 1