Smt. Ramam Ravindra Nene And Ors vs Mr Laxman Singh Harman Singh And ...
2023 Latest Caselaw 5415 Bom

                                                        1-FA-366-2013-FA-769-2015.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                           FIRST APPEAL NO.366 OF 2013

 NATIONAL INSURANCE CO. LTD.                           )...APPELLANT

          V/s.

 SMT. RAMA RAVINDRA NENE AND ORS.                      )...RESPONDENTS

                                      WITH

                           FIRST APPEAL NO.769 OF 2015

 SMT. RAMA RAVINDRA NENE AND ORS.                      )...APPELLANTS

          V/s.

 MR. LAXMAN SINGH HARMAN SINGH & ANR.)...RESPONDENTS

 Mr.Amol Gatne, Advocate for Appellant in F.A.No.366/2013.
 Mr.Sagar Joshi, Advocate for Appellant in F.A.No.769/2015 and
 for Respondents No.1 to 4 in F.A.No.366/2013.

                               CORAM     :    ABHAY AHUJA, J.

                               DATE      :    9th JUNE 2023

 P.C. :

1. Although these matters have been listed under the caption

'Circulation' Mr.Joshi, learned Counsel for Respondents No.1 to 4

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1-FA-366-2013-FA-769-2015.doc

seeks some time to prepare in the matter. At the joint request of

learned counsel for the parties, list on 6th July 2023 at 2.30 p.m.

2. Learned counsel are at liberty to circulate propositions and

supporting judgments in advance.

                                      (ABHAY AHUJA, J.)




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