Sarla Prakash Gohad vs Ghamaji Popat Gadhave
2023 Latest Caselaw 5414 Bom

Citation : 2023 Latest Caselaw 5414 Bom
Judgement Date : 9 June, 2023

Bombay High Court

Sarla Prakash Gohad vs Ghamaji Popat Gadhave on 9 June, 2023

Bench: Abhay Ahuja

                                                           903-CRA-166-2020.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

               CIVIL REVISION APPLICATION NO.166 OF 2020

 SARLA PRAKASH GOHAD                          )...APPLICANT

          V/s.

 GHAMAJI POPAT GADHAVE                        )...RESPONDENT

 Mr.Pratik Rahade, Advocate for the Applicant.
 Mr.N.V.Bhutekar a/w. Mr.Aniket Nangare, Advocate for the
 Respondent.

                               CORAM     :    ABHAY AHUJA, J.

DATE : 9th JUNE 2023

P.C. :

1. Heard.

2. Arguments concluded.

3. Judgment reserved.

(ABHAY AHUJA, J.)

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