Santoshrao S/O Madhavrao Thakare vs Shri. Gadge Maharaj Vidyalaya ...
2023 Latest Caselaw 5408 Bom

                                            1                             5-WP-2348-2021.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     NAGPUR BENCH, NAGPUR
                         WRIT PETITION NO. 2348 OF 2021 (D)
(Shri Santoshrao s/o Madhavrao Thakare Vs. Shri Gadge Maharaj Vidyalaya Mandal, through its
                                 President, Akola & Ors.)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                   Court's or Judge's order
and Registrar's orders.
        Shri S.P. Bhandarkar, Advocate for the petitioner.
        Shri A.S. Dhore, Advocate for respondent No.1.
        Shri S.S. Ghate, Advocate for respondent Nos. 2 and 3.
        Shri S.M. Vaishnav, Advocate for respondent Nos. 4 to 9.

        CORAM : A. S. CHANDURKAR AND M.W. CHANDWANI, JJ.

DATE : JUNE 9, 2023

The cause title of the judgment in Writ Petition No. 2348/2021 insofar as it describes respondent No.1 includes the words "through its President". The cause title be corrected accordingly and the judgment be uploaded.

(M.W. CHANDWANI, J.) (A. S. CHANDURKAR, J.)

SUMIT