Hil (India) Ltd vs The State Of Maharashtra And Ors
2023 Latest Caselaw 5400 Bom

                                                                    903-wp904-23g.doc

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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION


                           WRIT PETITION NO.904 OF 2023
                                       WITH
                           WRIT PETITION NO.903 OF 2023
                                       WITH
                           WRIT PETITION NO.902 OF 2023
                                       WITH
                           WRIT PETITION NO.902 OF 2023


      M/s.Hil (India) Ltd.                          ...Petitioner
                  V/s.
      The State of Maharashtra & Ors.               ...Respondents

                                      WITH
                          WRIT PETITION NO.4864 OF 2023
                                      WITH
                          WRIT PETITION NO.4863 OF 2023

      Honeywell Automation India                    ...Petitioner
                V/s.
      The State of Maharashtra & Ors.               ...Respondents


      Mr.Rahul Thakar for the Petitioner.

      Ms.Shruti D. Vyas "B" Panel Counsel for State - Respondent.

                                      CORAM : G.S. KULKARNI &
                                              RAJESH .S. PATIL, JJ.

DATE : 9TH JUNE, 2023.

P.C. :-

1. As the judgment rendered by us insofar as Writ Petition

No.319 of 2020 in case of S.K. Trading & Co. vs. State of

Maharashtra & Ors. is concerned, is yet to be made available to the

903-wp904-23g.doc

parties and as the present proceedings according to the Petitioners is

covered by the said judgment, we adjourn this Petition to 16th June,

2023.

(RAJESH S. PATIL, J.) (G.S. KULKARNI, J.)