Shri. Esmail Ebrahim Dhariwala vs Shri. Hamid Nanu Qureshi ...
2023 Latest Caselaw 5396 Bom

                                                       2-35627-2015-FAst=.doc

Uday S. Jagtap


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                   FIRST APPEAL (ST.) NO. 35627 OF 2015
                                  WITH
                   CIVIL APPLICATION NO. 1530 OF 2016
                                    IN
                   FIRST APPEAL (ST.) NO. 35627 OF 2015

 Esmail Ebrahim Dhariwala                             .. Appellant

          Vs.

Hamid N. Qureshi, since deceased
Through LRs & Ors.                            .. Respondents
                                .....
Ms. Fatema Tankiwala i/b L.J. Law for the appellant
Dr. D.S. Hatle a/w Mr. Deepak Jamsandekar for the respondents
                                .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 9th JUNE, 2023 P.C.

1. Circulation is sought by the respondents inviting the attention of this Court that the District Court at Alibaug - Raigad will have jurisdiction to entertain the First Appeal against the impugned judgment and order passed by the Civil Judge, Senior Division, Panvel.

2. Registry to verify and take necessary steps.

(PRITHVIRAJ K. CHAVAN, J.)

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