Poonam W/O Babluji Jugele And 2 ... vs State Of Mah. Thr. Pso Ps Kotwali ...
2023 Latest Caselaw 5345 Bom

                                               1                               35-APL-872-22.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                            NAGPUR BENCH, NAGPUR.

                         CRIMINAL APPLICATION (APL) NO. 872 OF 2022

                       SMT. POONAM W/O BABLUJI JUGELE AND OTHERS
                                          Vrs.
                           STATE OF MAHARASHTRA AND ANOTHER
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 Office Notes, Office Memoranda of                             Court's or Judge's Order
 Coram, appearances, Court's Orders
 or directions and Registrar's order
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                           Shri U. P. Dable, Advocate for applicants.
                           Shri V. A. Thakare, A. P. P. for respondent No.1.
                           Ms. Shalini Godbole, Advocate (Appointed) for respondent No.2.

                                                    CORAM: VINAY JOSHI AND
                                                           VALMIKI SA MENEZES, JJ.

DATE : 08/06/2023.

1. After hearing at some length, prima facie, we have expressed non-inclination to entertain the application.

2. At this stage, Shri Dable, learned counsel for applicants seeks little adjournment to cite some Judgments to support his contention.

3. Stand over to 12/06/2023 at Sr. No.1.

[VALMIKI SA MENEZES, J.] [VINAY JOSHI, J.]

Choulwar