Smt. Sangita Anand Bhaldare And ... vs Anil S Bhosle And Anr
2023 Latest Caselaw 5287 Bom

                                        1             24 fast 12891-23 with ia 4725-23-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                          FIRST APPEAL (ST.) NO.12891 OF 2023
                                         WITH
                         INTERIM APPLICATION NO.4725 OF 2023
                                           IN
                          FIRST APPEAL (ST.) NO.12891 OF 2023

 Smt.Sangita Anand Bhaldare and ors.                   ... Appellants/Applicants
      Vs.
 Mr.Anil S. Bhosle and anr.                            ... Respondents
                                -------

 Ms.Varsha Chavan, Advocate for the Appellants/Applicants.
 None for the Respondents.

                                            -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    07 JUNE, 2023.


 P.C. :

1. This is an application seeking condonation of delay of 41 days in

preferring the appeal against the judgment and award dated 16 th

November, 2022 passed by the Motor Accident Claims Tribunal, Mumbai

in Motor Accident Claims Tribunal Application No.1452 of 2015.

2. Learned counsel for the Appellants/Applicants draws the attention

of this court to paragraphs No.7 to 10 of the application in support of the

Priya R. Soparkar 1 of 2

2 24 fast 12891-23 with ia 4725-23-c.doc

contention of the condonation of delay.

3. Having heard the learned counsel for the parties and having

perused the application, issue notice to the Respondents returnable on 5 th

July, 2023.

4. List on 5th July, 2023.

                                                               (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                       2 of 2