Anil Maruti Dhavan vs Babaso Chhaganrao Shinde And Ors
2023 Latest Caselaw 5285 Bom

                                       1              22 fast 10504-23 with ias-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                          FIRST APPEAL(ST.) NO.10504 OF 2023
                                        WITH
                         INTERIM APPLICATION NO.4720 OF 2023
                                         AND
                         INTERIM APPLICATION NO.4719 OF 2023
                                          IN
                          FIRST APPEAL(ST.) NO.10504 OF 2023

 Anil Maruti Dhavan                 ... Appellant
       Vs.
 Babaso Chhaganrao Shinde and ors. ... Respondents
                                -------

 Ms.Sangita Choure, Advocate for the Appellant.
 None for the Respondents.

                                           -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    07 JUNE, 2023.


 P.C. :

1. In Interim Application No.4719 of 2023 the Applicant is seeking

condonation of delay of 21 days in preferring the appeal against the

judgment and order dated 6th December, 2022 passed by Motor Accident

Claims Tribunal, Baramati in Motor Accident Claims Petition No.263 of

2010. The learned counsel for the Applicant draws the attention of this

court to paragraphs No.1 to 3 of the application.

  Priya R. Soparkar                                                                       1 of 2



                                         2     22 fast 10504-23 with ias-c.doc

2. Having heard the learned counsel for the parties and having

perused the application, issue notice to Respondents returnable on 5 th

July, 2023.

3. List on 5th July, 2023.

                                              (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                               2 of 2