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Abhay S/O. Sanjeev Mogal vs Neha Joshi And Anr
2023 Latest Caselaw 7596 Bom

Citation : 2023 Latest Caselaw 7596 Bom
Judgement Date : 31 July, 2023

Bombay High Court
Abhay S/O. Sanjeev Mogal vs Neha Joshi And Anr on 31 July, 2023
Bench: R.P. Mohite-Dere, Gauri Godse
                                                                                Board Sr.No.:-6

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

               CR. WRIT PETITION NO. 97 OF 2021

 Abhay S/o. Sanjeev Mogal                               ....PETITIONER
             V/S
 Neha Joshi And Anr.                                  ....RESPONDENT

WITH CONT. PETITION NO. 241 OF 2021

Abhay S/o Sanjeev Mogal ....PETITIONER V/S Neha Joshi ....RESPONDENT

Mr. Prabhjit Jauhar a/w Mr. Niranjan Mundargi, Ms. Keral Mehta & Mr. Vikrant Shinde, i/b Ms.Jai Abhyudaya Vaidya for Petitioner Mrs. Lata Desai, Sr Adv a/w Dr. Pallavi Divekar, Ms. Manasi Hirve i/b Ms. Darshana Pawar R-1 Mrs. P.P.Shinde, APP

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE MS. JUSTICE GAURI GODSE, JJ DATE : 31st July, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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