Shriram General Insurance ... vs Jayshree Yogesh Parandwal And Ors
2023 Latest Caselaw 7537 Bom

                                                                904-FA(ST)-3073-2023.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                               CIVIL APPELLATE JURISDICTION

                     FIRST APPEAL (STAMP) NO.3073 OF 2023
                                     WITH
                    INTERIM APPLICATION NO.13836 OF 2023
                                     AND
                    INTERIM APPLICATION NO.13835 OF 2023
                                      IN
                     FIRST APPEAL (STAMP) NO.3073 OF 2023

 SHRIRAM GENERAL INSURANCE CO.LTD.THANE)...APPELLANT

          V/s.

 JAYSHREE YOGESH PARANDWAL AND ORS.                         )...RESPONDENTS

 Mr.Pandit Kasar, Advocate for the Appellant.


                                   CORAM      :    ABHAY AHUJA, J.

                                   DATE       :    27th JULY 2023

 P.C. :

1. Although this matter is listed under the caption 'Circulation' for

stay on the impugned judgment and award, it is observed that this

matter is in respect of Employees Compensation Act, 1923. Accordingly,

list this matter before the appropriate Bench.

                                              (ABHAY AHUJA, J.)




 avk                                                                           1/1