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L And T Finance Limited vs Diamond Projects Limited And 3 Ors
2023 Latest Caselaw 7532 Bom

Citation : 2023 Latest Caselaw 7532 Bom
Judgement Date : 27 July, 2023

Bombay High Court
L And T Finance Limited vs Diamond Projects Limited And 3 Ors on 27 July, 2023
Bench: Bharati Dangre
                                                                               Board Sr.No.:-30

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION NO. 1430 OF 2019

  L And T Finance Limited                               ....PETITIONER
             V/S
  Diamond Projects Limited And 3 Ors.                 ....RESPONDENT

Adv. Lissom Almeida i/b Hubab Sayyed for Petitioner.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 27th July, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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