Vedaang Builders Llp vs Ashwinkumar Lilahdar Shah And 2 ...
2023 Latest Caselaw 7530 Bom

                                                                                    Board Sr.No.:-32

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION APPLICATION LODGING NO. 32021 OF 2022

        Vadaang Builders Llp                                 ....PETITIONER
                  V/S
        Ashwinkumar Liladhar Shah And 2 Ors.               ....RESPONDENT

WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 32027 OF 2022

Vedaang Builders Llp ....PETITIONER V/S Ashwinkumar Lilahdar Shah And 2 Ors. ....RESPONDENT

Mr. Vishal Kanade a/w. Ms. Punita Arora a/w. Mr. Puneet Arora a/w. Ms. Janhavee Joshi, Ms. Tanaya Patankar and Mr. Monil Punjabi i/by. M/s. Arora and Co. for the Petitioner/Applicant.

Mr. Anuj Desai a/w. Mr. Rhythm Rathod i/by. Mrs. Rashmi Pendse for Respondent nos. 1 and 2. Mr. Mayur Khandeparkar a/w. Mr. Umesh Tawari i/by Ms.Swapna Kanade, for Respondent No.3.

               CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                                      J
               DATE :                 27th July, 2023




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  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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