Shantinagar Zopadpattidharak ... vs The Competent Authority And ...
2023 Latest Caselaw 7509 Bom

                                                                                    4-Wp-228-2021.doc



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION

                                        WRIT PETITION NO. 228 OF 2021

                     Shantinagar Zopadpattidharak Sangh Thru
                     Through President Adv. Amol K. Kotiwale
                     1.Kasimali M. Shaikh & Ors                                .. Petitioners

                              Versus
YUGANDHARA
SHARAD
PATIL
                     The Competent Authority and
Digitally signed
by
YUGANDHARA
SHARAD PATIL
                     Deputy Collector & Ors.                                   .. Respondents
Date:
2023.07.28
16:11:28 +0530




                         Mr. Ramdas Sabban a/w Ms. Arundhati Sabban,
                         Advocates for the Petitioners.

                         Mrs.S.S.Bhende, AGP for the Respondent-State.

                         Mr. Rakesh Singh a/w Ms. Heena Shaikh i/b M.V.
                         Kini and Co., Advocates for Respondent No.3.

                         Mr. Sumit Kothari , Advocate for Respondent No.4.



                                                  CORAM      : B. P. COLABAWALLA &
                                                              M.M. SATHAYE, JJ.

                                                  DATE       : JULY 27, 2023

                    P. C.

1. The matter was placed on board today for passing

orders. Despite that, we have heard further arguments of learned

advocates appearing on behalf of the Petitioner, the Competent

JULY 27, 2023 Yugandhara Patil

4-Wp-228-2021.doc

authority, Respondent No. 4 [ who is the land owner] and the

National Highways Authority of India (Respondent No. 3).

2. In these circumstances, we have not passed orders today

and the judgment is reserved.

3. This order will be digitally signed by the Private

Secretary/ Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]

JULY 27, 2023 Yugandhara Patil