Abdul Sameer Hanif vs Saifuddin Sharafally (Deceased) ...
2023 Latest Caselaw 7450 Bom

                                                                     29.IA.3615.2020.doc




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                     INTERIM APPLICATION NO. 3615 OF 2020
                                      IN
                  CIVIL REVISION APPLICATION NO. 1021 OF 2014

Saifuddin Sharafally (deceased)
Through Lrs & Ors.                                     ...Applicants

           Versus

Abdul Sameer Hanif                                     ...Respondent

                                    WITH
                       CIVIL APPLICATION NO. 230 OF 2018
                                      IN
                  CIVIL REVISION APPLICATION NO. 1021 OF 2014

Abdul Sameer Hanif                                     ...Applicant

IN THE MATTER BETWEEN :

Saifuddin Sharafally (deceased)
Through Lrs & Ors.                                     ...Applicants

           Versus

Abdul Sameer Hanif                                     ...Respondent
                                  ***

 Mr. Vishal Raman, Mr. Aamir Koradi, Mr. Zaki Shaikh and Ms. Misba Loladia, for Original Revision Applicant in CRA & Respondent in IA.

 Mr. Pradeep J. Thorat, Mr. Aniesh S. Jadhav and Mr. Rushikesh Kekane, for Respondent in CRA.

*** CORAM : ABHAY AHUJA, J DATE : 26th JULY, 2023 P. C. :

1. Heard, learned Counsel for the parties.

2. Arguments concluded. Judgment reserved.

29.IA.3615.2020.doc

3. The learned Counsel for the parties are at liberty to

furnish the written submissions and compilation of judgments, within

a period of one week.

(ABHAY AHUJA, J.)