Arun Popatlal Chavada vs Shabbir Sharafali Golawala And ...
2023 Latest Caselaw 7406 Bom

Citation : 2023 Latest Caselaw 7406 Bom
Judgement Date : 25 July, 2023

Bombay High Court

Arun Popatlal Chavada vs Shabbir Sharafali Golawala And ... on 25 July, 2023

Bench: Prakash Deu Naik

5-REVN-12-2019.doc

IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION

CRIMINAL REVISION APPLICATION NO. 12 OF 2019

Arun Popatlal Chavada ...Applicant
Versus
Shabbir Sharafali Golawala And Anr. ...Respondents

WITH
CRIMINAL WRIT PETITION NO. 4126 OF 2019

Shabbir Sharafali Golawala ...Petitioner
Versus
The State Of Maharashtra And Anr. ...Respondents
....
Mr. Mayur Sapkale i/by Anand D. Gugale, Advocate for the Applicant in
Revision Application and for Respondent in Writ Petition.
Mr. Murtaza Najmi a/w Mustafa Shabbir Shamim i/by Shamin and Co.,
Advocate for Respondent No.1 in Revision Application and for
Petitioner in Writ Petition.
Mr. S. R. Agarkar, APP for the Respondent - State.
CORAM : PRAKASH D. NAIK, J.

DATE : 25th JULY, 2023. Digitally signed

SUNNY by SUNNY ANKUSHRAO PER COURT:

THOTE ANKUSHRAO Date:

THOTE 2023.07.26 18:03:15 +0530 1. The matter was listed for clarification and further hearing.

2. closed for Judgment.

(PRAKASH D. NAIK, J.)

Sunny Thote 1 of 1