Ram S/O Vijay Ingle vs Schedule Tribe Caste Certificate ...
2023 Latest Caselaw 7240 Bom

                                                                                1                               1.caw.2110o.23.odt

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR

                                CIVIL APPLICATION (W) NO.2110/2023
                                                IN
                                 WRIT PETITION NO. 5646/2021 (D)
   Ram s/o. Vijay Ingle Vs. Schedule Tribe Caste Certificate Scrutiny Committee,
                                                      Amravati
 .................................................................................................................................. .
Office Notes, Office Memoranda of
Coram, appearances, Court's orders                                                                        Court's or Judge's order
or directions and Registrar's orders
...................................................................................................................................................

Mr. A. P. Kalmegh, Advocate for Petitioner. Ms. S. S. Jachak, Assistant Government Pleader for Respondent/State.

CORAM : A.S.CHANDURKAR AND MRS.VRUSHALI V. JOSHI,JJ..

                        DATED :                 19.07.2023

                        .                       Perused the Civil Application.

2. In paragraph No. 4 of the judgment dated 26.06.2023, the name "Sanjay Rambhau Ingle" appearing on page 6 shall be replaced by the word "Sanjay Prabhakar Ingle".

3. The judgment be corrected accordingly and its copy be uploaded.

4. Civil application is disposed of.

(MRS.VRUSHALI V. JOSHI, J.) (A.S.CHANDURKAR, J.)

RGurnule