United India Insurance Company ... vs Mr.Virendra Jagdish Yadav And Anr
2023 Latest Caselaw 7176 Bom

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                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION


                           CIVIL APPLICATION NO.4176 OF 2018
                                           IN
                             FIRST APPEAL NO.1209 OF 2018

                                    p
 United India Insurance Company Limited                    ... Applicant
       Vs.
 Mr.Virendra Jagdish Yadav and anr.                        ... Respondents

                                               -------


 Ms.Varsha Chavan, Advocate for the Applicant in FA No.1209 of 2018.
 None for the Respondents.

                                               -------

                            CORAM :    ABHAY AHUJA, J.

                            DATE :     18 JULY, 2023.



 P.C. :

1. Let the returnable date be extended by a period of four weeks.

2. Let service be completed by the next date.

3. List on 18th August, 2023.

4. In the meanwhile, let there be a stay on the execution of the

impugned judgment and award dated 28th December, 2017 subject to

Priya R. Soparkar 1 of 2

2 13 ca 4176-18 in fa 1209-18-c.doc

deposit of the entire decretal amount in the Motor Accident Claim

Tribunal, Alibag in MACP Application No.392 of 2013 by the next date.

                                                        (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                 2 of 2