Shri. Raosaheb Sakharam Shinde vs Shri. Gourav Govind Mundada And ...
2023 Latest Caselaw 7175 Bom

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                                                                    4-FA-111-2017.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                       FIRST APPEAL NO.111 OF 2017
                                 WITH
                    CIVIL APPLICATION NO.2815 OF 2017

Raosaheb Sakharam Shinde                               .... Appellant
     Versus
Gourav Govind Mundada & Anr                            .... Respondents

Mr. D.J.Dalal for the Appellant/Applicant.

Mr. Rajesh Kanojia, with Ms. Nikita Singh i/by Res Juris for the
Respondent No.2.


                                         CORAM: ABHAY AHUJA, J.

DATE: 18th JULY, 2023

P.C:-

Arguments are concluded. Judgment reserved. The learned

counsel for the Parties are at liberty to file written submissions and

judgments in support, if any, within a period of one week.

[ABHAY AHUJA, J.]