Citation : 2023 Latest Caselaw 7112 Bom
Judgement Date : 17 July, 2023
Board Sr.No.:-411
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2340 OF 2021
Shelf Drilling Ron Tappmeyer Ltd. ....PETITIONER
V/S
Assistant Commissioner Of Income -tax (it) ....RESPONDENT
Circle-4(2)(1) Mumbai And 2 Ors.
WITH WRIT PETITION NO. 3059 OF 2021
Shelf Drilling Trident Xii Ltd ....PETITIONER V/S Assistant Commissioner Of Income - Tax ....RESPONDENT (international Taxation), Circle-4(2)(1) And 2 Ors
WITH WRIT PETITION NO. 2661 OF 2021
Shelf Drilling J. T. Angel Limited ....PETITIONER V/S Assistant Commissioner Of Income Tax ....RESPONDENT (international Taxation), Circle-4 (2) (1) And 2 Ors
WITH WRIT PETITION NO. 3060 OF 2021
Shelf Drilling Offshore Resources Limited Ii ....PETITIONER V/S
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Assistant Commissioner Of Income ....RESPONDENT Tax(international Taxation) Circle-4(2)(1) And 2 Ors
Mr. J. D. Mistri, Senior Advocate a/w Mr. Nitesh Joshi i/b Mr. Atul K. Jasani, for Petitioners. Mr. Suresh Kumar for Respondents.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 17th July, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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