Umesh S/O Ganeshrao Kale vs State Ofmha. Thr. Pso Arvi, Dist. ...
2023 Latest Caselaw 6996 Bom

                                                                                              1                                  12-Cri.Appeal 124.2022


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        NAGPUR BENCH : NAGPUR

                                          CRIMINAL APPEAL NO. 124 OF 2022 (D)

                                       Umesh S/o Ganeshrao Kale
                                                 ..VS..
                    State of Maharashtra through PSO Arvi, Dist. Wardha and another
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Office Notes, Office Memoranda of Coram,                                                                       Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                                                 Mr. V.A. Thakare, Additional Public Prosecutor for respondent No.1.


                                                               CORAM : VINAY JOSHI AND
                                                                       VALMIKI SA MENEZES, JJ.

DATED : 13.07.2023

Read the letter of Presiding Officer dated 04.07.2023. It reveals that final argument have been heard and matter is posted for judgment.

2. In view of that, time is granted as prayed for.

3. Inform the concerned accordingly.

(VALMIKI SA MENEZES, J.) (VINAY JOSHI, J.)

Kirtak