Vaishali Darshak Ghegadmal vs Taibai Santosh Ghegadmal
2023 Latest Caselaw 6992 Bom

                                                      237-fa-347-2012.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                     FIRST APPEAL NO. 347 OF 2012
                                 WITH
                   CIVIL APPLICATION NO. 2061 OF 2012
                                   IN
                     FIRST APPEAL NO. 347 OF 2012

Vaishali Darshak Ghegadmal                           ...        Appellant
      Versus
Taibai Santosh Ghegadmal                             ...        Respondent

                             .....
Mrs. Vaishali Darshak Ghegadmal in person present.

Mr. Gulabrao Awasarmol i/b Mr. Viplav Khobragade, for the
Respondent.
                           .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 13th JULY, 2023.

P.C.

The appellant in person is present before the Court. She

submits that Advocate Ms. Usha Purohit engaged by her had winded

up and left for Goa.

2 The appellant further submits that she does not wish to

prosecute the Appeal by stating whatever would be the judgment

delivered by this Court would be acceptable to her.

     Rekha Patil                                                        1 of 2


                                                     237-fa-347-2012.doc




3        However, in the interest of justice one more opportunity is

granted to the appellant to reconsider her request as to whether she

wish to prosecute the Appeal or otherwise and make an appropriate

statement on the next date. The appellant has tendered a copy of

the Pan Card, identity card issued by the Municipal Corporation of

Greater Bombay as well as identity card issued by the Income Tax

Department, in proof of her identity.

4        List on 20th July, 2023.



                                        [PRITHVIRAJ K. CHAVAN, J.]




     Rekha Patil                                                      2 of 2