Jayant Shivajirao Sanap vs The State Of Maharashtra And Ors
2023 Latest Caselaw 6940 Bom

Citation : 2023 Latest Caselaw 6940 Bom
Judgement Date : 12 July, 2023

Bombay High Court

Jayant Shivajirao Sanap vs The State Of Maharashtra And Ors on 12 July, 2023

Bench: G.S. Patel, Dr. Neela Gokhale

                                                                       910-ASWP-11062-2022.DOC



         Digitally
         signed by
         GANESH
GANESH   SUBHASH
SUBHASH  LOKHANDE
LOKHANDE Date:                                                                                       Ganesh
         2023.07.13
         11:26:15
         +0530


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                         WRIT PETITION NO. 11062 OF 2022


                       Jayant Shivajirao Sanap                                            ...Petitioner
                             Versus
                       The State of Maharashtra & Ors                                 ...Respondents


                       Mr Amey Sawant, i/b SM Sabrad, for the Petitioner.
                       Mr SB Kalel, AGP, for the Respondent-State.


                                                     CORAM    G.S. Patel &
                                                              Neela Gokhale, JJ.

DATED: 12th July 2023 PC:-

1. In view of the order in a Review Petition and the Special Leave Petition filed by the State of Maharashtra against the Division Bench Judgment of this Court relied upon by the Petitioner, list the matter on 25th July 2023.

(Neela Gokhale, J) (G. S. Patel, J)

12th July 2023