Smt. Leena Nitin Parekh vs The Government Of Of The Republic ...
2023 Latest Caselaw 6930 Bom

                                         1                    97 cra 540-22-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                       CIVIL REVISION APPLICATION NO.540 OF 2022
                                         WITH
                         INTERIM APPLICATION NO.20335 OF 2022
                                           IN
                       CIVIL REVISION APPLICATION NO.540 OF 2022

 Smt. Leena Nitin Parekh                            ... Applicant
       Vs.
 The Government of the Republic of
 Mauritius Through Consul General                   ... Respondent
                                  -------

 Mr.Adil Parsurampuria i/by Mr.Prashant Parsurampuria, Advocate for the
 Applicant.

 Mr.Raj Shah i/by M/s Singhania Legal Services, Advocate for the
 Respondent.
                             -------

                            CORAM :    ABHAY AHUJA, J.

                            DATE :     12 JULY, 2023.


 P.C. :

1. At the joint request of the learned counsel for the parties, list for

final disposal on 27th July, 2023 at 4.00 p.m.

2. Learned counsel are at liberty to circulate brief propositions and

judgments in support in advance.

                                                    (ABHAY AHUJA, J.)


  Priya R. Soparkar                                                                     1 of 1